Section 11(1)(n) in The Western Orissa Development Council Act, 2000

[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(1)(n) in The Western Orissa Development Council Act, 2000

(n)prepare, in each financial year, a Budget of its estimated receipts, including the annual grant-in-aid by the Government which shall not be less than rupees thirty crores, and disbursement for the following financial year and submit the same to the Government three months before the presentation of the State Budget; and

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State of Odisha - Subsection

Section 11(1)(n) in The Western Orissa Development Council Act, 2000