Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 60 in Dock Workers (Safety, Health and Welfare) Scheme, 1961 60. Power to exempt. - The Central Government may, by notification in the official Gazette, exempt any dock or part of a dock from all or any of the provisions of this Scheme.
