Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 36 in Chhattisgarh Minor Mineral Rules, 1996 36. Quarry Permit. - Quarry permit shall be issued by Zila/Janpad and Gram Panchayats as specified in Rule 7 and Rule 8.
