Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 67(1)] [Section 67] [Entire Act]

State of Maharashtra - Subsection

Section 67(1)(e) in The Maharashtra University of Health Sciences Act, 1998

(e)one non-teaching employee, elected by the non-teaching employees of the college or institution;