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[Cites 0, Cited by 0] [Section 167(1)] [Section 167] [Entire Act]

State of Telangana - Subsection

Section 167(1)(ii) in Telangana Panchayat Raj Act, 2018

(ii)funds relating to all development programmes, Centre or State and any other development institution funds specifically earmarked to be implemented by the Mandal Praja Parishad;