Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 10 in The Punjab Water Supply and Sewerage (Board Appointment of Committees) Regulations, 1979 10. [ Quorum. [Amended vide Punjab Government Gazette Notification dated 28th May, 1982.] - The Quorum necessary for the transaction of business of the Purchase Committee shall not be of less than three members.]
