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Delhi High Court - Orders

Sikarwar Shiksha Samiti & Anr vs National Medical Commission & Ors on 18 March, 2026

Author: Jasmeet Singh

Bench: Jasmeet Singh

                          $~63-66
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    W.P.(C) 16564/2025 & CM APPL. 67890/2025, CM APPL.
                               67891/2025
                               SIKARWAR SHIKSHA SAMITI & ANR.                       ....Petitioners
                                                Through: Mr. Inderbir Singh Alag Sr Adv. with
                                                Mr. Avadh Bihari Kaushik, Mr. Nitin Ahlawat,
                                                Mr. Rishabh Kumar, Advs.
                                                versus
                               NATIONAL MEDICAL COMMISSION & ORS. .....Respondents
                                                Through: Mr. Kirtiman Singh Sr. Adv. with
                                                Mr. T. Singhdev, Mr. Bhanu Gulati, Advs.
                                                for NMC
                                                Ms. Avshreya Pratap Singh Rudy, Adv. (CGSC)
                                                Ms. Usha Jamnal, ⁠Ms. Nyasa Sharma, ⁠Mr. Ankit
                                                Khatri, Mr .Nipun Jain, Advs. for UOI
                          64
                          +    W.P.(C) 17509/2025 & CM APPL. 72288/2025
                               RANAGHAT MANDAKINI EDUCATIONAL WELFARE
                               SOCIETY & ANR.                                   .....Petitioners
                                                Through: Mr. Gaurav Bhatia, Sr. Adv with Mr.
                                                Utkarsh Jaiswal, Mr. Neelmani Guha, Mr. Shivam
                                                Wadhwa, Mr. Pranshu Dwivedi, Advs.
                                                versus
                               NATIONAL MEDICAL COMMISSION & ORS. .....Respondents
                                                Through: Mr. Kirtiman Singh Sr. Adv. with
                                                Mr. T. Singhdev, Mr. Bhanu Gulati, Advs. for
                                                NMC
                                                Mr Vinay Yadav, CGSC with Mr Vipul Kumar,
                                                GP with Ms Kamna Behrani, Mr Ansh Kalra, Mr
                                                Neeraj P. Raj, Advs. for R4
                          65
                          +    W.P.(C) 17864/2025 & CM APPL. 73824/2025, CM APPL.
                               81306/2025, CM APPL. 148/2026
                               R G MEDICAL COLLEGE AND RESEARCH CENTRE
                                                                                        .....Petitioner
                                                Through: Mr. Amit Sibal Sr.Adv. with Mr.
                                                Vaibhav Srivastava Adv., Ms Sugandha Anand,




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/03/2026 at 21:49:14
                                                   Adv. Mr. Ashish Joshi, Adv
                                                  versus
                                    UNION OF INDIA & ORS.                     .....Respondents
                                                  Through: Mr. Kirtiman Singh, Sr. Adv. with
                                                  Mr. T. Singhdev, Mr. Bhanu Gulati, Advs. for
                                                  NMC
                                                  Mr Vinay Yadav, CGSC with Mr Vipul Kumar,
                                                  GP with Ms Kamna Behrani, Mr Ansh Kalra, Mr
                                                  Neeraj P. Raj, Advs. for R4
                          66
                          +         W.P.(C) 19408/2025 & CM APPL. 80867/2025, CM APPL.
                                    5265/2026
                                    RADHA GOVIND INSTITUTE OF MEDICAL SCIENCES
                                                                                           .....Petitioner
                                                     Through: Mr. Inderbir Singh Alag, Sr. Adv.
                                                     with Mr. Avadh Bihari Kaushik, Mr. Nitin
                                                     Ahlawat, Mr. Rishabh Kumar, Advs.
                                                     versus
                                    UNION OF INDIA AND ORS                           .....Respondents
                                                     Through: Mr Vinay Yadav, CGSC with Mr
                                                     Vipul Kumar, GP with Ms Kamna Behrani, Mr
                                                     Ansh Kalra, Mr Neeraj P. Raj, Advs. for R1
                                                     Mr.Kirtiman Singh Sr. Adv. with Mr.T.Singhdev,
                                                     Mr.Bhanu Gulati, Advs.

                                    CORAM:
                                    HON'BLE MR. JUSTICE JASMEET SINGH
                                                 ORDER

% 18.03.2026 For further arguments, list on 27.03.2026 at 3:30 PM.

JASMEET SINGH, J MARCH 18, 2026/AS This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/03/2026 at 21:49:14