Delhi High Court - Orders
Sikarwar Shiksha Samiti & Anr vs National Medical Commission & Ors on 18 March, 2026
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~63-66
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 16564/2025 & CM APPL. 67890/2025, CM APPL.
67891/2025
SIKARWAR SHIKSHA SAMITI & ANR. ....Petitioners
Through: Mr. Inderbir Singh Alag Sr Adv. with
Mr. Avadh Bihari Kaushik, Mr. Nitin Ahlawat,
Mr. Rishabh Kumar, Advs.
versus
NATIONAL MEDICAL COMMISSION & ORS. .....Respondents
Through: Mr. Kirtiman Singh Sr. Adv. with
Mr. T. Singhdev, Mr. Bhanu Gulati, Advs.
for NMC
Ms. Avshreya Pratap Singh Rudy, Adv. (CGSC)
Ms. Usha Jamnal, Ms. Nyasa Sharma, Mr. Ankit
Khatri, Mr .Nipun Jain, Advs. for UOI
64
+ W.P.(C) 17509/2025 & CM APPL. 72288/2025
RANAGHAT MANDAKINI EDUCATIONAL WELFARE
SOCIETY & ANR. .....Petitioners
Through: Mr. Gaurav Bhatia, Sr. Adv with Mr.
Utkarsh Jaiswal, Mr. Neelmani Guha, Mr. Shivam
Wadhwa, Mr. Pranshu Dwivedi, Advs.
versus
NATIONAL MEDICAL COMMISSION & ORS. .....Respondents
Through: Mr. Kirtiman Singh Sr. Adv. with
Mr. T. Singhdev, Mr. Bhanu Gulati, Advs. for
NMC
Mr Vinay Yadav, CGSC with Mr Vipul Kumar,
GP with Ms Kamna Behrani, Mr Ansh Kalra, Mr
Neeraj P. Raj, Advs. for R4
65
+ W.P.(C) 17864/2025 & CM APPL. 73824/2025, CM APPL.
81306/2025, CM APPL. 148/2026
R G MEDICAL COLLEGE AND RESEARCH CENTRE
.....Petitioner
Through: Mr. Amit Sibal Sr.Adv. with Mr.
Vaibhav Srivastava Adv., Ms Sugandha Anand,
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/03/2026 at 21:49:14
Adv. Mr. Ashish Joshi, Adv
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Kirtiman Singh, Sr. Adv. with
Mr. T. Singhdev, Mr. Bhanu Gulati, Advs. for
NMC
Mr Vinay Yadav, CGSC with Mr Vipul Kumar,
GP with Ms Kamna Behrani, Mr Ansh Kalra, Mr
Neeraj P. Raj, Advs. for R4
66
+ W.P.(C) 19408/2025 & CM APPL. 80867/2025, CM APPL.
5265/2026
RADHA GOVIND INSTITUTE OF MEDICAL SCIENCES
.....Petitioner
Through: Mr. Inderbir Singh Alag, Sr. Adv.
with Mr. Avadh Bihari Kaushik, Mr. Nitin
Ahlawat, Mr. Rishabh Kumar, Advs.
versus
UNION OF INDIA AND ORS .....Respondents
Through: Mr Vinay Yadav, CGSC with Mr
Vipul Kumar, GP with Ms Kamna Behrani, Mr
Ansh Kalra, Mr Neeraj P. Raj, Advs. for R1
Mr.Kirtiman Singh Sr. Adv. with Mr.T.Singhdev,
Mr.Bhanu Gulati, Advs.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 18.03.2026 For further arguments, list on 27.03.2026 at 3:30 PM.
JASMEET SINGH, J MARCH 18, 2026/AS This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/03/2026 at 21:49:14