Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70] [Entire Act] State of Mizoram - Subsection Section 70(1) in Mizoram Liquor (Prohibition and Control) Act, 2014 (1)The administration of the provisions of this Act and the rules made thereunder shall generally be under the charge of the Commissioner.
