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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(e) in The U.P. Fisheries (Gazetted) Service Rules, 1993

(e)'Director, Joint Director, Deputy Director and Assistant Director', respectively mean the Director, Joint Director, Deputy Director and Assistant Director of Fisheries, Uttar Pradesh;