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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(b) in Tamil Nadu Lokayukta Rules, 2018

(b)"Actual service" includes-
(i)time spent by the Chairperson and Members on duty;
(ii)joining time on transfer to the office of Lokayukta from a post or an office under the Government of India or a State Government;
(iii)vacations, excluding any time during which the Chairperson or Member is absent on leave;