Section 8(1)(dc) in The Registration Of Births And Deaths Act, 1969

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Union of India - Subsection

Section 8(1)(dc) in The Registration Of Births And Deaths Act, 1969

(dc)in respect of birth of a child through surrogacy in a surrogacy clinic, the person in-charge of the surrogacy clinic.Explanation.—For the purposes of this clause, the expressions“surrogacy” and “surrogacy clinic” shall have the same meanings as respectively assigned to them in clauses (zd) and (ze) of sub-section (1) of section 2 of the Surrogacy (Regulation)Act, 2021;’.

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Union of India - Subsection

Section 8(1)(dc) in The Registration Of Births And Deaths Act, 1969