Supreme Court - Daily Orders
Air Corp.Sc/St Emp.Assn.Mumbai vs Union Of India on 31 October, 2014
Bench: J. Chelameswar, S.A. Bobde
ITEM NO.42 COURT NO.6 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 14/2014
AIR CORP.SC/ST EMP.ASSN.MUMBAI Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(with appln. (s) for permission to file additional documents and
stay and office report)
Date : 31/10/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Mr. J.P. Cama,Sr.Adv.
Ms. Priyanka Rai,Adv.
Mr. Abhishek Singh,Adv.
Mr. Chirag M. Shroff,Adv.
For Respondent(s) Mr. Gopal Jain,Sr.Adv.
Mr. Lalit Bhasin,Adv.
Ms. Nina Gupta,Adv.
Mr. Parvez A. Khan,Adv.
Mr. Mudit Sharma,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 14.11.2014. Parties are permitted to file additional documents by then.
[O.P. SHARMA] [INDU BALA KAPUR] COURT MASTER Signature Not Verified COURT MASTER Digitally signed by Om Parkash Sharma Date: 2014.11.01 13:03:24 IST Reason: