Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Puducherry - Subsection Section 14(c) in Puducherry Protection of Interests of Depositors in Financial Establishments Act, 2004 (c)discharging any liability, statutory or otherwise, of such financial establishment.
