Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33(3)] [Section 33] [Entire Act]

State of Assam - Subsection

Section 33(3)(g) in Assam General Sales Tax Act, 1993

(g)An order sanctioning prosecution under any provision of this Act or compounding refusing to compound any offence under section 67; or