Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 21 in The Orissa Excise (Methyl Alcohol) Rules, 1976

21. Labels in vessels manufactured, stored, supplied or issued.

- All vessels in any from which methyl alcohol is manufactured, stored, supplied or issued shall be legibly painted and labelled in red and bear the picture of cross-bones with the word "methyl alcohol" "poison" and "not for oral consumption" both in English and the local vernacular in separate lines or above the other in the order of mention.