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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Rajasthan - Subsection

Section 38(5) in Rajasthan Suppression of Immoral Traffic in Women and Girls Rules, 1958

(5)The Director may at any time order suitable inmates of the Protective Homes to be admitted into homes established under the After Care Programmes of the Government.