Calcutta High Court
Narendra Kumar Berlia & Ors vs Om Prakash Berlia & Ors on 9 August, 2023
Author: I. P. Mukerji
Bench: I. P. Mukerji
OD-2 TO 4
IN THE HIGH COURT AT CALCUTTA
In appeal from its
ORDINARY ORIGINAL CIVIL JURISDICTION
CIVIL APPELLATE JURISDICTION
IA No. GA 1 of 2022
APO No. 102 of 2022
with
CS No. 12 of 2009
Narendra Kumar Berlia & Ors.
Versus
Om Prakash Berlia & Ors.
APO No. 113 of 2022
Vijay Kumar Berlia for Self and
as Karta of Gurdayal P Berlia HUF
Versus
OM Prakash Berlia for Self and
as Karta of Om Prakash Berlia HUF
APO No. 52 of 2022
Vijay Kumar Berlia
Versus
OM Prakash Berlia & Ors.
Before:
The Hon'ble Justice I. P. MUKERJI
And
The Hon'ble Justice PRASENJIT BISWAS
Date: 09th August, 2023
Appearance:
Mr. Arif Ali, Advocate
Mr. Ratul Das, Advocate
Mr. Arnab Sardar, Advocate
for the appellant in APO 102/2022
Mr. Sagar Bandopadhyay, Advocate
Mr. Rudraman Bhattachryya, Advocate
Mr. Lalit Baid, Advocate
Mr. M. P. Sahay, Advocate
Mr. Tamoghna Saha, Advocate
Mr. Satyaki Mukherjee, Advocate
for the appellant in APO 52/2022 & APO 113/2022
& respondent no. 3 in APO 102/2022
Mr. Ahin Choudhury, Sr. Advocate for respondent no. 3 in APO 102/2022 Mr. Jishnu Saha, Sr. Advocate Mr. Pranit Bag, Advocate Mr. Debdutta Saha, Advocate Ms. Aisia Hasan, Advocate for the purchaser Ms. Reshmi Ghosh, Advocate Mr. Soumya Sankar Chini, Advocate 2 for respondent no. 9 in APO No. 102 of 2022 Mr. Sakya Sen, Advocate Mr. S.R. Kakrania, Advocate Mr. N. Das, Advocate for the respondent nos. 1 and 2 in item nos. 2, 3 and 4 Mr. S. E. Huda, Adv.
Mr. Varun Kedia, Adv.
Mr. Yash Singh, Adv.
For the respondent no.3 The Court: List these appeals and the connected applications on 30th August, 2023 at the top of the hearing list.
(I. P. MUKERJI, J.) (PRASENJIT BISWAS, J.) cs.