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Calcutta High Court

Narendra Kumar Berlia & Ors vs Om Prakash Berlia & Ors on 9 August, 2023

Author: I. P. Mukerji

Bench: I. P. Mukerji

OD-2 TO 4
              IN THE HIGH COURT AT CALCUTTA
                      In appeal from its
            ORDINARY ORIGINAL CIVIL JURISDICTION
               CIVIL APPELLATE JURISDICTION



                       IA No. GA 1 of 2022
                      APO No. 102 of 2022
                               with
                        CS No. 12 of 2009
                  Narendra Kumar Berlia & Ors.
                              Versus
                    Om Prakash Berlia & Ors.
                       APO No. 113 of 2022
                  Vijay Kumar Berlia for Self and
                 as Karta of Gurdayal P Berlia HUF
                              Versus
                  OM Prakash Berlia for Self and
                as Karta of Om Prakash Berlia HUF

                      APO No. 52 of 2022
                      Vijay Kumar Berlia
                            Versus
                    OM Prakash Berlia & Ors.




Before:
The Hon'ble Justice I. P. MUKERJI
            And
The Hon'ble Justice PRASENJIT BISWAS
Date: 09th August, 2023


                                                                Appearance:
                                                       Mr. Arif Ali, Advocate
                                                    Mr. Ratul Das, Advocate
                                                 Mr. Arnab Sardar, Advocate
                                         for the appellant in APO 102/2022
                                         Mr. Sagar Bandopadhyay, Advocate
                                      Mr. Rudraman Bhattachryya, Advocate
                                                     Mr. Lalit Baid, Advocate
                                                   Mr. M. P. Sahay, Advocate
                                               Mr. Tamoghna Saha, Advocate
                                            Mr. Satyaki Mukherjee, Advocate
                         for the appellant in APO 52/2022 & APO 113/2022
                                        & respondent no. 3 in APO 102/2022

Mr. Ahin Choudhury, Sr. Advocate for respondent no. 3 in APO 102/2022 Mr. Jishnu Saha, Sr. Advocate Mr. Pranit Bag, Advocate Mr. Debdutta Saha, Advocate Ms. Aisia Hasan, Advocate for the purchaser Ms. Reshmi Ghosh, Advocate Mr. Soumya Sankar Chini, Advocate 2 for respondent no. 9 in APO No. 102 of 2022 Mr. Sakya Sen, Advocate Mr. S.R. Kakrania, Advocate Mr. N. Das, Advocate for the respondent nos. 1 and 2 in item nos. 2, 3 and 4 Mr. S. E. Huda, Adv.

Mr. Varun Kedia, Adv.

Mr. Yash Singh, Adv.

For the respondent no.3 The Court: List these appeals and the connected applications on 30th August, 2023 at the top of the hearing list.

(I. P. MUKERJI, J.) (PRASENJIT BISWAS, J.) cs.