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[Cites 0, Cited by 0] [Section 48] [Entire Act]

Union of India - Subsection

Section 48(1) in The Gas Cylinders Rules, 2016

(1)An applicant for a license in Form "F" for storage of flammable, toxic or corrosive gases for the purpose of sale or trading and not for own use, shall apply to the District Authority with two copies of site plan showing the location of the premises proposed to be licensed under these rules.