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[Cites 1, Cited by 0]

Madras High Court

N.B.Saravanan vs The Principal Secretary To Government on 14 October, 2024

Author: Senthilkumar Ramamoorthy

Bench: Senthilkumar Ramamoorthy

                                                                             W.P.No.7802 of 2023



                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED:     14.10.2024

                                                      CORAM :

                                   THE HON'BLE MR.K.R.SHRIRAM, CHIEF JUSTICE
                                                          AND
                          THE HON'BLE MR.JUSTICE SENTHILKUMAR RAMAMOORTHY


                                                W.P.No.7802 of 2023
                                      and W.M.P.Nos.8015, 8016 and 8019 of 2023

                     1.N.B.Saravanan
                     2.K.R.Kumar
                     3.S.R.Saravanan
                     4.K.B.Baskar                                          .. Petitioners

                                                    vs.

                     1.The Principal Secretary to Government,
                       Handlooms, Textiles and Khadi Department,
                       Secretariat, St. George Fort,
                       Chennai-600 009.

                     2.The Commissioner of Textiles,
                       HEPC Building,
                       Cathedral Garden Road,
                       Nungambakkam,
                       Chennai-600 034.

                     3.The Managing Director,
                       Tamil Nadu Textile Corporation,
                       Coimbatore.



                     __________
                     Page 1 of 4


https://www.mhc.tn.gov.in/judis
                                                                                    W.P.No.7802 of 2023



                     4.M.Rajendran,
                       Deputy Director of Textiles (Retired),
                       Office on Special Duty II
                       to Hon'ble Handloom Minister,
                       Office of Commissioner of Textiles,
                       HEPC Building,
                       Cathedral Garden Road,
                       Nungambakkam,
                       Chennai-600 034.                                            .. Respondents

                     Prayer : Petition filed under Article 226 of the Constitution of India
                     seeking issuance of a writ of certiorari calling for the records on the file of
                     the second respondent in Na.Ka.No.3107/2022/E11 dated 24.11.2022 in
                     appointing the fourth respondent as the Officer on Special Duty II on
                     contractual basis, subsequent to his superannuation on 31.7.2022 and
                     quash the same as arbitrary, unconstitutional and without jurisdiction.

                                      For Petitioners           : Mrs.V.Srimathi

                                      For Respondents           : Mr.A.Edwin Prabakar
                                                                  State Government Pleader
                                                                  for respondent No.1

                                                                : Mr.P.Sanjay Gandhi
                                                                  for respondent No.3


                                                            ORDER

(Order of the Court was made by the Hon'ble Chief Justice) Mrs.V.Srimathi, learned counsel for petitioners, seeks leave to withdraw the writ petition.

__________ Page 2 of 4 https://www.mhc.tn.gov.in/judis W.P.No.7802 of 2023

2. Writ petition is dismissed as withdrawn. There shall be no order as to costs. Consequently, W.M.P.Nos.8019 and 8016 of 2023 are closed.

W.M.P.No.8015 of 2023 filed to permit the petitioners to join together and file a single writ petition is allowed.





                         (K.R.SHRIRAM, CJ)                 (SENTHILKUMAR RAMAMOORTHY,J.)
                                                   14.10.2024


                     Index              :     Yes/No
                     NC                 :     Yes/No
                     bbr

                     To

1.The Principal Secretary to Government, Handlooms, Textiles and Khadi Department, Secretariat, St. George Fort, Chennai-600 009.

2.The Commissioner of Textiles, HEPC Building, Cathedral Garden Road, Nungambakkam, Chennai-600 034.

3.The Managing Director, Tamil Nadu Textile Corporation, Coimbatore.

__________ Page 3 of 4 https://www.mhc.tn.gov.in/judis W.P.No.7802 of 2023 THE HON'BLE CHIEF JUSTICE AND SENTHILKUMAR RAMAMOORTHY, J.

bbr W.P.No.7802 of 2023 14.10.2024 __________ Page 4 of 4 https://www.mhc.tn.gov.in/judis