Madras High Court
N.B.Saravanan vs The Principal Secretary To Government on 14 October, 2024
Author: Senthilkumar Ramamoorthy
Bench: Senthilkumar Ramamoorthy
W.P.No.7802 of 2023
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 14.10.2024
CORAM :
THE HON'BLE MR.K.R.SHRIRAM, CHIEF JUSTICE
AND
THE HON'BLE MR.JUSTICE SENTHILKUMAR RAMAMOORTHY
W.P.No.7802 of 2023
and W.M.P.Nos.8015, 8016 and 8019 of 2023
1.N.B.Saravanan
2.K.R.Kumar
3.S.R.Saravanan
4.K.B.Baskar .. Petitioners
vs.
1.The Principal Secretary to Government,
Handlooms, Textiles and Khadi Department,
Secretariat, St. George Fort,
Chennai-600 009.
2.The Commissioner of Textiles,
HEPC Building,
Cathedral Garden Road,
Nungambakkam,
Chennai-600 034.
3.The Managing Director,
Tamil Nadu Textile Corporation,
Coimbatore.
__________
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https://www.mhc.tn.gov.in/judis
W.P.No.7802 of 2023
4.M.Rajendran,
Deputy Director of Textiles (Retired),
Office on Special Duty II
to Hon'ble Handloom Minister,
Office of Commissioner of Textiles,
HEPC Building,
Cathedral Garden Road,
Nungambakkam,
Chennai-600 034. .. Respondents
Prayer : Petition filed under Article 226 of the Constitution of India
seeking issuance of a writ of certiorari calling for the records on the file of
the second respondent in Na.Ka.No.3107/2022/E11 dated 24.11.2022 in
appointing the fourth respondent as the Officer on Special Duty II on
contractual basis, subsequent to his superannuation on 31.7.2022 and
quash the same as arbitrary, unconstitutional and without jurisdiction.
For Petitioners : Mrs.V.Srimathi
For Respondents : Mr.A.Edwin Prabakar
State Government Pleader
for respondent No.1
: Mr.P.Sanjay Gandhi
for respondent No.3
ORDER
(Order of the Court was made by the Hon'ble Chief Justice) Mrs.V.Srimathi, learned counsel for petitioners, seeks leave to withdraw the writ petition.
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2. Writ petition is dismissed as withdrawn. There shall be no order as to costs. Consequently, W.M.P.Nos.8019 and 8016 of 2023 are closed.
W.M.P.No.8015 of 2023 filed to permit the petitioners to join together and file a single writ petition is allowed.
(K.R.SHRIRAM, CJ) (SENTHILKUMAR RAMAMOORTHY,J.)
14.10.2024
Index : Yes/No
NC : Yes/No
bbr
To
1.The Principal Secretary to Government, Handlooms, Textiles and Khadi Department, Secretariat, St. George Fort, Chennai-600 009.
2.The Commissioner of Textiles, HEPC Building, Cathedral Garden Road, Nungambakkam, Chennai-600 034.
3.The Managing Director, Tamil Nadu Textile Corporation, Coimbatore.
__________ Page 3 of 4 https://www.mhc.tn.gov.in/judis W.P.No.7802 of 2023 THE HON'BLE CHIEF JUSTICE AND SENTHILKUMAR RAMAMOORTHY, J.
bbr W.P.No.7802 of 2023 14.10.2024 __________ Page 4 of 4 https://www.mhc.tn.gov.in/judis