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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of Telangana - Subsection

Section 37(1)(a) in Telangana Court-fees and Suits Valuation Act, 1956

(a)if the whole decree or other document is sought to be cancelled, the amount or value of the property for which the decree was passed or other document was executed;