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[Cites 0, Cited by 1] [Section 3] [Entire Act]

Constitution Subarticle

Section 3(c) in THE CONSTITUTION (NINTH AMENDMENT) ACT, 1960

(c)in the paragraph relating to the territories of the State of West Bengal, the words, brackets and figures "but excluding the territories referred to in Part III of the First Schedule to the Constitution (Ninth Amendment) Act, 1960" shall be added at the end;