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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 11(c) in Jammu and Kashmir Protection of Women from Domestic Violence Act, 2010

(c)effective co-ordination between the services provided by concerned departments dealing with law, home affairs including law and order, health and human resources to address issues of domestic violence is established and periodical review of the same is conducted;