Gujarat High Court
Sjs International Thro Its Proprietor vs Union Of India & 2 on 13 August, 2015
Author: A.J.Desai
Bench: A.J.Desai, A.G.Uraizee
C/SCA/13003/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 13003 of 2015
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SJS INTERNATIONAL THRO ITS PROPRIETOR....Petitioner(s)
Versus
UNION OF INDIA & 2....Respondent(s)
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Appearance:
MR DIPEN DESAI, ADVOCATE for the Petitioner(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE A.J.DESAI
and
HONOURABLE MR.JUSTICE A.G.URAIZEE
Date : 13/08/2015
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE A.J.DESAI) Notice returnable on 3rd September, 2015. Direct service is permitted.
(A.J.DESAI, J.) (A.G.URAIZEE,J) Asma Page 1 of 1 HC-NIC Page 1 of 1 Created On Fri Aug 14 13:22:17 IST 2015