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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Maharashtra - Subsection

Section 9(3) in The Maharashtra Medical Practitioners Act, 1961

(3)All questions at a meeting of [the Council] [These words were substituted for the words 'the Board or the Faculty' by Maharashtra 23 of 1982, Section 11(c).], shall be decided by a majority of the votes of the members present and voting at the meeting.