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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(ii) in The Rajasthan Regulation Compounded Cattle Feed, Concentrates and Mineral Mixtures Order, 1991

(ii)'Cattle feed ingredients' means any products which is suitable for animal feeding and is a source of nutrients which are required by the animals and which are free from harmful material such as insects, fungus-infestation and toxins ;