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[Cites 0, Cited by 0] [Section 152] [Entire Act]

State of Tamilnadu - Subsection

Section 152(4) in The Tamil Nadu Co-Operative Societies Act, 1983

(4)In disposing of an appeal under this section, the appellate authority may, after giving the parties an opportunity of making their representations, pass such order thereon as the appellate authority may deem fit.