Bombay High Court
Bharat Bhogilal Patel vs Mass Transfer Products Industries Pvt ... on 4 July, 2023
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-8
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 141 OF 2014
Bharat Bhogilal Patel ....PETITIONER
V/S
Allflex India Pvt.ltd. ....RESPONDENT
WITH SUITS NO. 3293 OF 2010 Bharat B. Patel ....PLAINTIFF V/S Shapoorji Pallonji And Co And Anr ....DEFENDANT WITH SUITS NO. 737 OF 2016 Bharat Bhogilal Patel ....PLAINTIFF V/S Spinks India Private Limited ....DEFENDANT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 348 OF 2017 Bharat Bhogilal Patel ....PETITIONER V/S Ms Videojet Technologies India Private Limited ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 360 OF 2017 Page 1/17 ::: Uploaded on - 05/07/2023 ::: Downloaded on - 05/07/2023 19:45:32 ::: Bharat Bhogilal Patel ....PETITIONER V/S M/s, Sarin Technologies India Private Limited....RESPONDENT And Anr WITH COMMERCIAL SUIT NO. 351 OF 2017 Bharat Bhogilal Patel ....PETITIONER V/S M/s Laser Imprez And Anr ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 381 OF 2017 Bharat Bhogilal Patel ....PETITIONER V/S Vision Embesoft Solution ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 394 OF 2017 Bharat Bhogilal Patel ....PETITIONER V/S M/s. Ramson Industries And 3 Ors ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 382 OF 2017 Bharat Bhogilal Patel ....PETITIONER V/S M/s. Variety Hallmark ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 379 OF 2017 Page 2/17 ::: Uploaded on - 05/07/2023 ::: Downloaded on - 05/07/2023 19:45:32 ::: Bharat Bhogilal Patel ....PETITIONER V/S Ms Tata Motors Limited ....RESPONDENT WITH COMMERCIAL SUIT NO. 411 OF 2017 Bharat Bhogilal Patel ....PETITIONER V/S Kraftwares (india) Ltd. And 4 Ors. ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 416 OF 2017 Bharat Bhogilal Patel ....PETITIONER V/S Ms Scantech Laser Private Limited And 2 Ors....RESPONDENT WITH SUITS NO. 501 OF 2016 Bharat Bhogilal Patel ....PLAINTIFF V/S M/s Sahajanand Laser Technology Limited And ....DEFENDANT 3 Ors WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 424 OF 2017 Bharat Bhogilal Patel ....PETITIONER V/S Ms Skf India Limited ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 423 OF 2017 Page 3/17 ::: Uploaded on - 05/07/2023 ::: Downloaded on - 05/07/2023 19:45:32 ::: Bharat Bhogilal Patel ....PETITIONER V/S M/s Mehta Cad Cam Systems Private Limited....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 888 OF 2017 Bharat Bhogilal Patel ....PETITIONER V/S Magic Touch ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 892 OF 2017 Bharat Bhogilal Patel ....PETITIONER V/S Micro Laser ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 887 OF 2017 Bharat Bhogilal Patel ....PETITIONER V/S Mass Transfer Products Industries Pvt Ltd And....RESPONDENT Anr.
WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 29 OF 2018 Bharat Bhogilal Patel ....PETITIONER V/S Havells India Limited. ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 74 OF 2018 Page 4/17 ::: Uploaded on - 05/07/2023 ::: Downloaded on - 05/07/2023 19:45:32 ::: Bharat Bhogilal Patel ....PETITIONER V/S Star Laser Technology ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 137 OF 2018 Bharat Bhogilal Patel ....PETITIONER V/S Renassiance Jewellery Limited ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 153 OF 2018 Bharat Bhogilal Patel ....PETITIONER V/S Raymond Limited ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 171 OF 2018 Bharat Bhogilal Patel ....PETITIONER V/S Unique Laser Engravers And Ors. ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 177 OF 2018 Bharat Bhogilal Patel ....PETITIONER V/S S H Pitkar Orthotools Private Limited ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 297 OF 2018 Page 5/17 ::: Uploaded on - 05/07/2023 ::: Downloaded on - 05/07/2023 19:45:32 ::: Bharat Bhogilal Patel ....PETITIONER V/S Kristeel Shinwa Industries Limited ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 485 OF 2018 Bharat Bhogilal Patel ....PETITIONER V/S Malhotra Graphics ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 697 OF 2018 Bharat Bhogilal Patel ....PETITIONER V/S Edicon Mining Equipment Private Limited And ....RESPONDENT 3 Ors.
WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 866 OF 2018 Bharat Bhogilal Patel ....PETITIONER V/S Mrj Technologies And Anr. ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 1193 OF 2018 Bharat Bhogilal Patel ....PETITIONER V/S Secure Seals India Private Limites ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 1439 OF 2018 Page 6/17 ::: Uploaded on - 05/07/2023 ::: Downloaded on - 05/07/2023 19:45:32 ::: Bharat Bhogilal Patel ....PETITIONER V/S Miraclus Orthotech Pvt. Ltd. ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 1442 OF 2018 Bharat Bhogilal Patel ....PETITIONER V/S Nrb Bearings Ltd ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 1421 OF 2018 Bharat Bhogilal Patel ....PETITIONER V/S Hyundai Motor India Limited ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 1428 OF 2018 Bharat Bhogilal Patel ....PETITIONER V/S Ortho Max Mfg Co Pvt Ltd ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 1546 OF 2018 Bharat Bhogilal Patel ....PETITIONER V/S Inor Medical Products Ltd ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 5 OF 2019 Page 7/17 ::: Uploaded on - 05/07/2023 ::: Downloaded on - 05/07/2023 19:45:32 ::: Bharat Bhogilal Patel ....PETITIONER V/S Sandvik Asia Private Limited ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 36 OF 2019 Bharat Bhogilal Patel ....PETITIONER V/S Carl Zeiss India (bangalore) Private Limited ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 44 OF 2019 Bharat Bhogilal Patel ....PETITIONER V/S Titan Company Limited ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 583 OF 2019 Bharat Bhogilal Patel ....PETITIONER V/S Teknic Control ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 350 OF 2017 Bharat Bhogilal Patel ....PETITIONER V/S Indian Files Pvt.ltd. And 2 Ors. ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 380 OF 2017 Page 8/17 ::: Uploaded on - 05/07/2023 ::: Downloaded on - 05/07/2023 19:45:32 ::: Bharat Bhogilal Patel ....PETITIONER V/S M/s Akshar Laser Marking And 2 Ors ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 1559 OF 2018 Bharat Bhogilal Patel ....PETITIONER V/S Seco Tools India Pvt Ltd ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 1129 OF 2018 Bharat Bhogilal Patel ....PETITIONER V/S Marktech Laser Marking ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 178 OF 2018 Bharat Bhogilal Patel ....PETITIONER V/S Bhalaria Metal Crafts Private Limited ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 235 OF 2017 Bharat Bhogilal Patel ....PETITIONER V/S M/s. Uma Surgicals ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 318 OF 2019 Page 9/17 ::: Uploaded on - 05/07/2023 ::: Downloaded on - 05/07/2023 19:45:32 ::: Bharat Bhogilal Patel ....PETITIONER V/S Rita Pad Printing Systems Ltd ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 354 OF 2017 Bharat Bhogilal Patel ....PETITIONER V/S M/s. Goldiam International Limited And 4 Ors.
....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 358 OF 2017 Bharat Bhogilal Patel ....PETITIONER V/S M/s Nokia India Private Limited ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 43 OF 2019 Bharat Bhogilal Patel ....PETITIONER V/S Quantum Equipment Co Pvt Ltd ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 487 OF 2018 Bharat Bhogilal Patel ....PETITIONER V/S Seepz Gem And Jewellery Manufacturers ....RESPONDENT Association Sgjma And 8 Ors.
WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 56 OF 2018 Page 10/17 ::: Uploaded on - 05/07/2023 ::: Downloaded on - 05/07/2023 19:45:32 ::: Bharat Bhogilal Patel ....PETITIONER V/S Taegutec India Pvt. Ltd. ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 577 OF 2019 Bharat Bhogilal Patel ....PETITIONER V/S Bell Surgical ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 606 OF 2019 Bharat Bhogilal Patel ....PETITIONER V/S Rosy Blue (india) Private Limited ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 865 OF 2018 Bharat Bhogilal Patel ....PETITIONER V/S Sahajanand Technologies Private Limited And....RESPONDENT 3 Ors.
WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 95 OF 2018 Bharat Bhogilal Patel ....PETITIONER V/S Photon Technologies ....RESPONDENT WITH COMMERCIAL SUIT NO. 316 OF 2018 Page 11/17 ::: Uploaded on - 05/07/2023 ::: Downloaded on - 05/07/2023 19:45:32 ::: Bharat Bhogilal Patel ....PETITIONER V/S Leitz Tooling Systems India Pvt. Ltd. ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 353 OF 2017 Bharat Bhogilal Patel ....PETITIONER V/S M/s. Suresh Indu Lasers Private Limited And ....RESPONDENT 4 Ors WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 48 OF 2019 Bharat Bhogilal Patel ....PETITIONER V/S Maruti Suzuki India Limited ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 561 OF 2019 Bharat Bhogilal Patel ....PETITIONER V/S Intex Technologies India Limited ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 234 OF 2017 Bharat Bhogilal Patel ....PETITIONER V/S Ip Rings Limited ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 357 OF 2017 Page 12/17 ::: Uploaded on - 05/07/2023 ::: Downloaded on - 05/07/2023 19:45:32 ::: Bharat Bhogilal Patel ....PETITIONER V/S M/s. Samsung India Electronics Private Limited ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 356 OF 2017 Bharat Bhogilal Patel ....PETITIONER V/S M/s Sigma Mechotronics Private Limited And....RESPONDENT 3 Ors.
WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 352 OF 2017 Bharat Bhogilal Patel ....PETITIONER V/S M/s. Agile Machineries Pvt.ltd. And 3 Ors. ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 370 OF 2017 Bharat Bhogilal Patel ....PETITIONER V/S M/s. L G Electronics India Private Limited ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 43 OF 2018 Bharat Bhogilal Patel ....PETITIONER V/S Mark Plus ....RESPONDENT Adv. Priyanka Bhanushali i/b Ketan Parekh and Co. For Plaintiff.
Page 13/17 ::: Uploaded on - 05/07/2023 ::: Downloaded on - 05/07/2023 19:45:32 :::Mr Yatin Khochare, Mr. Minesh Avdharia, Mr. Jay Shah and Mr. Hardik Sampat i/b Krishna and Saurastri for Defendant â€"
NMCD/956/2018, COMIP/137/2018.
Ms. Amruta Thakur and Mr. Aniket Bomble i/b W S Kane and Co for Defendant â€" COMIP/141/2014. Sanjana Pandey i/b Krishnamurthy and Co. For Defendant â€"
COMIP/44/2019.
Ms. Tanmayi Rajadhyaksha a/w Adv. Akshay Sawant a/w Adv. Yash Pitroda i/b I. V. Merchant and Co. For Defendant. In COMS 411/2017.
Ms. Tanmayi Rajadhyaksha a/w Adv. Akshay Sawant a/w Adv. Yash Pitroda i/b I. V. Merchant and Co. For Defendant. In COMIP/394/2017 Ms. Amruta Thakur and Mr. Aniket Bomble i/b W. S. Kane and Co. For Defendant in COMIP/1156/2018 Ms. Amruta Thakur and Mr. Aniket Bomble i/b W. S. Kane and Co. For Defendant in COMIP/927/2018 Ms. Amruta Thakur and Mr. Aniket Bomble i/b W. S. Kane and Co. For Defendant in COMIP/359/2017 Dormaan Dalal for the Applicant in NMCD/62/2020 AND NMCD/1572/2018 AND DEF. IN COMIP/355/2017 Markand Kale i/b Pravin Kamble for Def in S/141/2014 Piyush Shah a/w Jay Vora for Def. In comip/356/2017, COMIP/381/2017 Page 14/17 ::: Uploaded on - 05/07/2023 ::: Downloaded on - 05/07/2023 19:45:32 ::: and applicant in IAL/10865/23 AND IAL/11153/23.
Rinku Gajria, Raina Gajria i/b Gajria and Co for Defendant. In COMIP/424/2017 a/w IAL/17826/23.
Nooruddin Dhilla i/b AZB and Partners for Defendant in COMIP/1442/2018.
Adv. Mansi Patel a/w Adv. Shrushti Dandu i/b Adv. Mansi Patel for Defendant in COMIP/606/2019 Adv. Siddha Pamecha a/w Adv. Jay Chheda for Def. No. 1 in COMIP/360/2017 Adv. Atmaram patade a/w adv. Shikha, Adv. Pranav Manjrekar and Adv. Suraj Naik i/b Adv. Atmaram Patade for def. in COMIP/141/2014 WITH COMIP/43/2019.
Adv. Mr. Vicky Singh a/w Adv. Mr. Meit Sampat i/b Little and Co for Defendant COMIS/1193/2018.
Adv. Nirav Shah for Def No. 1, 2 and 4 in COMM IP SUIT/354/2017.
Mr. Akshay Kapadia a/w Mahua Roy Chowdhury and Janhavi Singh i/b Royzz and Co. For Def in COMIP/379/2017.
Adv. Vijay Singh i/b Abhijeet Desai for Respondent 1, 2, 3 in .COMIP/424/2017 AND COMIP/416/2017.
Adv. Murlidhar Khadilkar, Aakash Joshi Manish Rai Hiten Wasan i/b MAG LEGAL for Defendant in commp/297/2018.
Adv. Suvarna Joshi for Defendant. In S/234/2017.
Page 15/17 ::: Uploaded on - 05/07/2023 ::: Downloaded on - 05/07/2023 19:45:32 :::Adv. Rutwik Rao for Defendant in COMIP/561/2019.
Adv. Ankit Rajput i/b Law Cell for Defendant in suit/737/2016.
Adv. Shashwat Rai a/w Mr. Shuvam Agarwal i/b Keystone Partners in COMIP/887/2017- Def. 1,2. COMS/316/2018.
Adv. Amey Nargolkar, Janaksinh Jhala and Dhiren Karania i/b Khaitan and Co for Defendant and Counter Claimer in S/501/2016 AND NMS/262/2017 Adv. Amey Nargolkar, Janaksinh Jhala and Dhiren Karania i/b Khaitan and Co for Defendant in COMIP/56/2018.
Adv. Amey Nargolkar, Janaksinh Jhala and Dhiren Karania i/b Khaitan and Co for Defendant and Counter claimer In COMIP/153/2018 and Counter Claim 12/2019.
Deepak Deshmukh, Sujoy Mukherji, Nisha Kaba i/b Anand and Naik for Defendant in COMIP/371/2017 and COMIP/36/2019 AND COMIP/29/2018 AND COMIP/1421/2018 AND COMIP/358/2017 AND COMIP/1559/2018 AND COMIP/5/2019 AND COMIP/370/2017 AND COMIP/36/2019.
Adv. Shikha Ghosh for Teknic Control defendant. In comip/583/2019.
Adv. Shikha Ghosh for MRJ Technologies and Anr. (all def.) IN COMIP/866/2018.
(Mentioned)
CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J
DATE : 4th July, 2023
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P.C. :
S. O. to 25/07/2023 .
( ASSOCIATE )
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