Gujarat High Court
State Of Gujarat vs P.W.D. Employees Union on 25 April, 2003
Author: A.L.Dave
Bench: A.L.Dave
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
LETTERS PATENT APPEAL No 1052 of 2001
in
SPECIAL CIVIL APPLICATIONNo 6291 of 1985
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STATE OF GUJARAT
Versus
P.W.D. EMPLOYEES UNION
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Appearance:
1. LETTERS PATENT APPEAL No. 1052 of 2001
MR VM PANCHOLI, AGP, for Appellant No.
MR SHALIN N MEHTA for Respondent No. 1
.......... for Respondent No. 2
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CORAM : MR.JUSTICE B.J.SHETHNA
and
MR.JUSTICE A.L.DAVE
Date of Order: 25/04/2003
ORAL ORDER
(Per : MR.JUSTICE B.J.SHETHNA) Admit.
[ B.J. SHETHNA, J. ] [ A. L. DAVE, J. ] gt