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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(2) in The Orissa Grama Panchayats (Minor Forest Produce Administration) Rules, 2002

(2)The minimum price fixed under sub-rule (1) or Sub-rule (3) shall be notified in the notice board of the Panchayat Samiti and copies thereof shall be communicated to the Collector, Divisional Forest Officer. District Panchayat Officer, Sub-Collector and all the Grama Panchayat within the Block.