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[Cites 0, Cited by 0] [Section 9(9)] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(9)(c) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(c)for continued medical treatment or advancement of medical science subject to de-identification of patient and shared medical confidentiality for those who have access to the information; or