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Madras High Court

B. Bharathi vs The Chief Secretary on 21 September, 2015

Bench: S.Manikumar, M. Venugopal

        

 
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATE:  21.09.2015
CORAM
THE HONOURABLE MR.JUSTICE S.MANIKUMAR
and
THE HONOURABLE MR. JUSTICE M. VENUGOPAL

WA SR. No. 73662/2015
 and 
M.P. No. 1 of 2015 



B. Bharathi								..  Appellant

		      				Vs.

1.The Chief Secretary
   (Representing Government of Puducherry)
   Government of Puducherry
    Chief Secretariat
    Puducherry  605 001.

2.  The Secretary for Education
     Chief Secretariat (Education)
     Government of Puducherry
     Puducherry  605 001.   

3.  The Director of Higher and Technical Education
        cum Head of the Department
     Government of Puducherry
     PIPMATE Complex
     Lawspet
     Puducherry  605 008.  

4.  The Director cum Head of Office
     Kanchi Mammunivar Centre for 
         Postgraduate Studies
     Lawspet
     Puducherry  605 008.  

5.  The Principal
     Tagore Arts College
     Lawspet
     Puducherry  605 008.  

6.  The Principal
     Bharathidasan Government College of Women
     Puducherry  605 003.					..  Respondents


Prayer: Appeal filed under Clause 15 of Letters Patent to set aside the order dated 24.02.2015 passed in W.P.No.861 of 2015 .

			For Appellant   	: Mr. B. Bharathi
						  Party  in- person			

			
JUDGMENT

(Order of the Court was made by S.MANIKUMAR, J.) Mr. B. Bharathi, Party-in-person, after making submissions on the appeal filed, has made an endorsement that he is withdrawing the Writ Appeal filed, with a delay of 145 days. He has also made submissions to that effect.

2. Recording the same, M.P. No. 1 of 2015 and Writ Appeal are dismissed as withdrawn, giving liberty to the appellant to challenge the subsequent proceedings dated 03.06.2015 passed by the Director of Higher and Technical Education cum Head of the Department, Government of Puducherry, the third respondent herein.

[S.M.K., J.] [M.V., J.] 21.09.2015 Index: Yes/No Internet: Yes/No avr To

1.The Chief Secretary Government of Puducherry Chief Secretariat Puducherry  605 001.

2. The Secretary for Education Chief Secretariat (Education) Government of Puducherry Puducherry  605 001.

3. The Director of Higher and Technical Education cum Head of the Department Government of Puducherry PIPMATE Complex Lawspet, Puducherry  605 008.

4. The Director cum Head of Office Kanchi Mammunivar Centre for Postgraduate Studies Lawspet, Puducherry  605 008.

S.MANIKUMAR, J., and M. VENUGOPAL J., avr

5. The Principal Tagore Arts College Lawspet Puducherry  605 008.

6. The Principal Bharathidasan Government College of Women Puducherry  605 003.

WA SR. No. 73662/2015

and M.P. No. 1 of 2015 21.09.2015