Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Andhra Pradesh - Subsection Section 13(3) in The Andhra Pradesh (Telangana Area) District Police Act, 1329 F (3)Subject to the provisions of sub-section (5), the cost of such additional police force shall be borne by the inhabitants of such area.
