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[Cites 0, Cited by 0] [Section 151] [Entire Act]

State of Goa - Subsection

Section 151(a) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(a)all oils, greases or fuel stored underground in excavation or tunnelling work are kept in tightly sealed containers and in fire resistant areas at safe distances away from explosive and other flammable chemicals;