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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Assam - Subsection

Section 44(3) in The Bodoland University Act, 2009

(3)Pension under this section shall include superannuation pension and family pension including gratuity and leave encashment as per rules applicable for these purposes for the State Government employees:Provided that all the liabilities under this section shall be borne by the University from their own resources.]