Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 13 in The National Institute of Mental Health and Neuro-Sciences, Bangalore Rules, 2013 13. Returns. - The Institute shall furnish to the Central Government returns and information in such form and manner as may be required by the said Government.
