Section 3(3)(a) in Punjab Civil Services (General and Common Conditions of Service) Rules, 1994

[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(3)(a) in Punjab Civil Services (General and Common Conditions of Service) Rules, 1994

(a)a certificate of character from the principal academic officer of the university, college, school or institution last attended, if any, and similar certificate from two responsible persons not being his relatives, who are well acquainted with him in his private life and are unconnected with his university, college, school or institution; and

Legal Document View

Unlock Advanced Research with PRISMAI

State of Punjab - Subsection

Section 3(3)(a) in Punjab Civil Services (General and Common Conditions of Service) Rules, 1994