Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(i) in Arunachal Pradesh Forest and Special Tiger Protection Force Act, 2012

(i)"Member of the Force" means a person appointed to the Forces other than a supervisory officer;