Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 66(2)] [Section 66] [Entire Act]

Union of India - Subsection

Section 66(2)(a) in The Rights of Persons with Disabilities Act, 2016

(a)the Minister in charge of the Department in the State Government dealing with disability matters, Chairperson, ex officio;