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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Nagaland - Subsection

Section 3(2)(a) in Nagaland Work-Charged and Casual Employees Regulation Act, 2001

(a)An Officer of the State Government not below the rank of Commissioner & Secretary who shall be the Chairperson of the Commission.