Section 36(2)(c) in The Rajasthan Zamindari and Biswedari Abolition Act, 1959

[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Rajasthan - Subsection

Section 36(2)(c) in The Rajasthan Zamindari and Biswedari Abolition Act, 1959

(c)prescribing the form of application under Section 10 and the form of statement of claim to be submitted under Section 18 and the further particulars to be given therein,

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State of Rajasthan - Subsection

Section 36(2)(c) in The Rajasthan Zamindari and Biswedari Abolition Act, 1959