Section 10 in The Indian Maritime University Act, 2008.
10. Officers of the University.
- The following shall be the officers of the University:-(1)the Chancellor;(2)the Vice-Chancellor;(3)the Pro-Vice-Chancellor;(4)the Deans of Schools;(5)the Directors;(6)the Registrars;(7)the Finance Officer; and(8)such other officers as may be declared by the Statutes to be officers of the University.
