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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Tamilnadu - Subsection

Section 31(2) in Gudalur Janmam Estates (Abolition and Conversion Into Ryotwari) Act, 1969

(2)On the making of such deposit, the Government shall be deemed have been completely discharged in respect of all claims to, or enforceable against, the compensation aforesaid.