Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(a) in Tamil Nadu Electricity Regulatory Commission Intra State Open Access Regulations, 2005

(a)A distribution Licensee shall have the highest priority in allotment of open access capacity irrespective of whether the open access request is for long term or short term