Section 42(1)(a) in Code on Social Security, 2020

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Union of India - Subsection

Section 42(1)(a) in Code on Social Security, 2020

(a)fails or neglects to insure under section 28, an employee at the time of his appointment or within such extended period as may be prescribed by the Central Government, as a result of which the employee becomes disentitled to any benefit under this Chapter; or

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Union of India - Subsection

Section 42(1)(a) in Code on Social Security, 2020