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[Cites 0, Cited by 0] [Section 6B] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6B(7) in The U.P. Consumer Protection Rules, 1987

(7)The Selection Committee shall interview all shortlisted candidates and award marks with due weightage to the personality, relevant past experience, quality of the judgments, knowledge of law, special achievements, aptitude and vision for the assignment to be taken up.