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State of Chattisgarh - Section

Section 10 in Chhattisgarh Stamp (Payment of Duty by Means of e-Stamp Certificate) Rules, 2016

10. Commission/Discount allowable to the Central Record Keeping Agency.

- The Central Record keeping Agency shall be entitled to such agreed percentage of discount on' the amount of Stamp duty collected by Approved Intermediaries, as may be decided by the terms of Agreement.