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[Cites 0, Cited by 0] [Section 113(2)] [Section 113] [Entire Act]

State of Goa - Subsection

Section 113(2)(d) in The Goa Rehabilitation Board Act, 2006

(d)all liabilities, legally subsisting and enforceable against the Board, shall be enforceable against the authority or person referred to in clause (b) to the extent of the funds and properties vested in it or him.