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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(8) in The Rajasthan Regulation Compounded Cattle Feed, Concentrates and Mineral Mixtures Order, 1991

(8)B.I.S. Requirement for Mustard and Rape Seed Oil Cake as Livestock Feed
S. No. Characteristics Requirement
Type-I Types-II
(i) Moisture, per cent by mass, Maximum 10 10
(ii) Crude protein (N x 6.25), per cent by mass, Minimum 37 35
(iii) Crude fat, per cent by mass, Minimum 5 8
(iv) Crude fibre, per cent by mass, Maximum 8 8
(v) Acid insoluble ash, per cent by mass, Maximum 1.5 2.0
(vi) Castor husk Nil Nil