Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 236 in Orissa Municipal Rules, 1953 236. Strict religious naturality shall be maintained in Municipal schools.Section-IIIGrant-in-aid schools, i.e. schools under private management receiving grant from a Council
