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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(2)(g) in The Unit Trust Of India Act, 1963

(g)the recognition of persons as unit holders;
(ga)[the application for, and the holding of, or dealing with, units by any parent of a minor;] [Inserted by Act 16 of 1975, Section 5 (w.e.f. 29-3-1975)]